(1.) Learned counsel for the petitioner has filed a memo to convert the petition into appeal.
(2.) In view of the memo filed, the counsel is permitted to convert the petition into appeal and make necessary corrections.
(3.) This petition is disposed of for statistical purpose.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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