LAWS(KAR)-2021-2-162

MANAGING DIRECTOR Vs. LAKSHMAMMA

Decided On February 24, 2021
MANAGING DIRECTOR Appellant
V/S
LAKSHMAMMA Respondents

JUDGEMENT

(1.) On 22/2/2021 this Court has ordered that:

(2.) Today also, even in the second round of calling, there is no appearance on behalf of the appellant nor the defects have been cured.