KOSHY ABRAHAM Vs. B.K.JAYALAKSHMI

Referred Judgements :-

SMT.D.M.JAYAMMA VS. SMT. MUNIYAMMA AND OTHERS [REFERRED TO]
MAYAR (H.K) LTD. AND ORS. VS. OWNERS AND PARTIES,VESSEL M.V. FORTUNE EXPRESS AND ORS. [REFERRED TO]
ERACH BOMAN KHAVAR VS. TUKARAM SHRIDHAR BHAT AND ORS. [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
COMMISSIONER OF WEALTH TAX KANPUR VS. CHANDER SEN [REFERRED TO]
COMMISSIONER OF WEALTH TAX KANPUR VS. CHANDER SEN [REFERRED TO]
YUDHISHTER VS. ASHOK KUMAR [REFERRED TO]
YUDHISHTER VS. ASHOK KUMAR [REFERRED TO]
DHARMA SHAMRAO AGALAWE VS. PANDURANG MIRAGU AGALAWE [REFERRED TO]
I T C LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
KEWAL CHAND MIMANI D VS. S K SEN [REFERRED TO]
SHEELA DEVI VS. LAL CHAND [REFERRED TO]
BHANWAR SINGH VS. PURAN [REFERRED TO]
HARDEO RAI VS. SAKUNTALA DEVI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM RAKSHPAL ASHOK KUMAR [REFERRED TO]
SHRIVALLABHDAS MODANI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. KARUPPAN CHETTIAR P L [REFERRED TO]
CHANDRAKANTA VS. ASHOK KUMAR [REFERRED TO]
BABU LAL VS. RAMKALI BAI [REFERRED TO]
ROHIT CHAUHAN VS. SURINDER SINGH [REFERRED TO]
VAISH AGGARWAL PANCHAYAT VS. INDER KUMAR AND ORS. [REFERRED TO]
UTTAM VS. SAUBHAG SINGH & ORS. [REFERRED TO]
PRAMEELA N. W/O KRISHNA REDDY VS. L. MAHADEVAIAH [REFERRED TO]
H. VENKATASWAMY REDDY VS. NARAYANNA REDDY [REFERRED TO]
SHYAM NARAYAN PRASAD VS. KRISHNA PRASAD AND ORS. [REFERRED TO]
ALPANA GUPTA THROUGH POWER OF ATTORNEY HOLDER VS. APG TOWERS PVT. LTD. [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [REFERRED TO]