SIDDARAM Vs. RAJASHREE

JUDGEMENT

(1.) The petitioner aggrieved by the order dated 20.12.2018, passed in Crl.Misc.No.53/2017 by the District Judge, Family Court at Kalaburagi, has filed this petition.

(2.) Facts giving rise to the filing of this petition briefly stated are as under:

(3.) Heard learned counsel for the petitioner and learned counsel for the respondent.