LAWS(KAR)-2021-10-79

TRIDENT ARCHITECTURAL ALUMINIUM PRIVATE LIMITED Vs. JINDAL STEELS

Decided On October 22, 2021
Trident Architectural Aluminium Private Limited Appellant
V/S
Jindal Steels Respondents

JUDGEMENT

(1.) Sri.Sibu Gopinathan learned counsel on behalf of Sri.Balaram.M.L for appellants and Sri.Madhukar Deshpande learned counsel for respondent No.1 have appeared in person.

(2.) For the sake of convenience, the parties are referred to as per their rankings before the Trial Court.

(3.) The facts of the case are simply stated as under:-