REGENT COMPUTRONICS PVT. LTD.

Jamnalal Bajaj Seva Trust Appellant

V/S

STATE OF KARNATAKA Respondents

Referred Judgements :-

K KUNHAMBU VS. CHANDRAMMA [REFERRED TO]
STATE OF U P VS. U P RAJYA KHANIJ VIKAS NIGAM S S [REFERRED TO]
MAHARSHI DAYANAND UNIVERSITY VS. SURJEET KAUR [REFERRED TO]
RAN VIJAY SINGH & ORS. VS. STATE OF U.P. & ORS. [REFERRED TO]
ITC LIMITED VS. BLUE COAST HOTELS LTD. & ORS. [REFERRED TO]

JUDGEMENT

(1.) In Ran Vijay Singh and Ors Vs. State of Uttar Pradesh and Ors., 2018 2 SCC 357 , the Apex Court exclaimed; What a mess !. It aptly applies to these cases too.

(2.) Jamnalal Bajaj Seva Trust, ('Trust' for short ) has presented:

(3.) Facts of the case:

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JAMNALAL BAJAJ SEVA TRUST Vs. STATE OF KARNATAKA

Referred Judgements :-

JUDGEMENT

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