(1.) This criminal petition is allowed.
(2.) Proceedings in FIR registered in Crime No.254/2017 pending before the Additional Chief Judicial Magistrate, Bangalore Rural District, Bangalore stands quashed qua the petitioners in this criminal petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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