SIDDARAMAIAH Vs. MANJU

JUDGEMENT

(1.) These are the two regular first appeals filed under Sec. 96 of Code of Civil Procedure and directed against the Judgment and decree morefully stated in the table below:

(2.) In order to avoid confusion and overlapping parties are addressed in accordance with their rankings before the trial court or with reference to their names.

(3.) O.S.No.7803/95 is filed on 21/11/95 by Manju S/o late Muniyappa, Hanumegowda, S/o late Muniyappa, Thimmegowda, S/o late Muniyappa, Doddamuniyamma. Doddamuniyamma is deleted vide order dtd. 1/8/2005 and the defendants therein are Siddaramaiah, S/o late Munichikkaiah and Abdul Kareem Sab for permanent injunction and declaration.