VIRENDRA KHANNA Vs. STATE OF KARNATAKA

Referred Judgements :-

STATE OF BOMBAY VS. KATHI KALU OGHAD [REFERRED TO]
NANDINISATPATHY VS. P L DANI [REFERRED TO]
PARTAP SINGH VS. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
RITESH SINHA VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUDHIR CHAUDHARY ETC. ETC. VS. STATE (NCT OF DELHI) [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
P CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]