(1.) Heard Sri.D.B.Karigar and Sri.H.M.Dharigond.
(2.) The owner of the offending vehicle and the claimant have filed this appeal and the cross objection challenging the validity of the judgment and award passed in MVC No.2813/2003 on the file of the Addl. MACT, Ramadurga dated 24.03.2009.
(3.) The brief facts of the case are as under: