(1.) Sri.Santosh B. Mane and Sri.M.K.Soudagar are present.
(2.) Heard on I.A. No.1/2021.
(3.) I.A. No.1/2021 is filed under Order 41 Rules 27 and 28 of CPC to permit the claimant to examine the owner of the offending vehicle.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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