(1.) None appears for the petitioner. On 21/8/2019, this Court had passed a peremptory order granting two weeks time for compliance of office objections. Since the objections are not complied, the petition stood dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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