(1.) Jindal Alluminium Ltd., and M/s. Prestige South City holdings have jointly presented this writ petition with a prayer inter alia to:
(2.) Summary of facts averred in the writ petition and submissions of Shri. Uday Holla, learned Senior Advocate are:
(3.) Shri. Naganand, and Shri. Ashok Haranahalli, learned Senior Advocates argued opposing the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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