LAND ACQUISITION OFFICER Vs. S. SHOBHA

JUDGEMENT

(1.) These two appeals are presented by the Land Acquisition Officer,'LAO' for short Bruhat Bengaluru Mahanagara Palike, 'BBMP' for short and Dr. S. Shobha (party-in-person) challenging the Judgment and Award dated January 3, 2020 in LAC No.19/2018 on the file of II Additional City Civil and Sessions Judge, Bengaluru.

(2.) We have heard Shri. H. Devendrappa, learned Advocate for BBMP and Dr. S. Shobha, party-in-person.

(3.) For the sake of convenience, parties are referred to as per their status before the Reference Court.