LAWS(KAR)-2021-4-158

C.S. KUMARASWAMY Vs. UMASHANKAR

Decided On April 15, 2021
C.S. Kumaraswamy Appellant
V/S
Umashankar Respondents

JUDGEMENT

(1.) There is no dispute that these petitions will be governed by the order dtd. 18/1/2021 passed in CCC No.164/2020.

(2.) Accordingly, the petitions are disposed of.