(1.) Learned counsel for the appellant files a memo dtd. 31/3/2021 reporting the death of the respondent, who is said to be died on 24/12/2020.
(2.) The submission and memo is placed on record.
(3.) Learned counsel is not pressing the appeal. Hence, the appeal is dismissed as not pressed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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