(1.) Sri M.E. Mohan Kumar, learned counsel for the petitioners, has filed a Memo seeking permission of the Court to withdraw the petition as not pressed.
(2.) Memo is placed on record.
(3.) Accordingly, the petition is dismissed as not pressed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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