RUDRASWAMY Vs. SUNDARAM INDUSTRIES LIMITED

JUDGEMENT

(1.) Sri T. P. Vivekananda, learned counsel for appellant and Sri Nataraja Ballal, learned counsel for respondent have appeared through video conferencing.

(2.) This is an appeal from the Court of II Additional Senior Civil Judge & CJM, Mysore.

(3.) This appeal is posted for admission after issue of notice to respondents.