M.R.THIPPAREDDY Vs. UNION OF INDIA

JUDGEMENT

(1.) Though the matter is listed for admission, with the consent of learned advocates on both sides, it is heard finally.

(2.) Sri.Shashidhara R, learned counsel for appellant and Sri Abhinay Y. T., learned counsel for respondent, have appeared in-person.

(3.) For the sake of convenience, the parties shall be referred to in terms of their status and ranking before the Tribunal.