(1.) Even when the matter is listed for the sixth time for non-compliance with the office objections, none appears on behalf of the petitioners and cost is also not paid.
(2.) Hence, the petition is dismissed for non-prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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