M.N. PUTTARAMU Vs. CHIKKAMMA

JUDGEMENT

(1.) None appears for the respondents today also. None has been appearing for the respondents on the earlier occasions. Vide order dtd. 18/8/2021, it was made clear that if none were to appear for the respondents, the matter would be taken up for disposal. Hence, it is taken up for disposal.

(2.) The petitioner is before this Court seeking for the following reliefs: "WHEREFORE, the petitioner most respectfully prays that this Hon'ble Court be pleased to :-

(3.) Award costs of the suit;