(1.) The present petition has been filed by the petitionerhusband seeking for withdrawal of proceedings in M.C.No.144/2020 pending on the file of I Additional Principal Judge, Family Court, Mangaluru, Dakshina Kannada and transfer of the same to the Court of the Principal Judge, Family Court, Bengaluru.
(2.) Contentions of petitioner:-
(3.) Contentions of respondent:-