MUTTAMMA Vs. DURUGAPPA

JUDGEMENT

(1.) This appeal is filed challenging the order dated 11.06.2019, passed on I.A.No.2 in O.S.No.148/2018 by the Senior Civil Judge and JMFC, Sindhanur.

(2.) Facts giving rise to the filing of the appeal briefly stated are as under:

(3.) Heard learned counsel for the appellant and learned counsel for the respondents.