(1.) Shri Chandappa Gowda who is the complainant / first informant in Spl.C.No.203/2016 in Cr.No.250/2012 of Belthangady P.S. and so also arising in RC.2(S)/2014- CBI/SCB/CHN for the offences punishable under Section 376 and 302 of the IPC, 1860 has filed W.P.No.2208/2018 seeking for issuance of a writ of mandamus directing the first respondent / Central Bureau of Investigation to reinvestigate the aforesaid case originally in Cr.No.250/2012, in respect of which investigation was done by the Investigating Agency and laid the chargesheet against the accused in Spl.C.No.203/2016 vide Annexure-"A" and for such other order / direction deemed fit in the facts and circumstances of the case.
(2.) The petitioners in Crl.P.No.1928/2017 have filed the said petition aggrieved by the order dated 07.02.2017 passed by the L Addl. City Civil and Sessions Judge, Bengaluru allowing the petition filed by PW-1 / Respondent No.2 herein for further investigation in Spl.Case No.203/2016 and have prayed to set aside the said order.
(3.) The petitioners in Crl.P.No.8678/2016 have filed the said petition seeking to set aside the impugned order dated 19.11.2016 passed by the Court of the L-Addl. City Civil and Sessions Judge, Bengaluru in Spl.C.C.No.203/2016 allowing the petition filed by PW-1 and summoning the petitioners herein as additional accused and seeking further to quash all further proceedings in Spl.C.C.No.203/2016 in respect of the petitioners.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN