(1.) Sri Varadarajan M.S, learned counsel for appellant and Sri V.Rangaramu, learned counsel for proposed respondent No. 1(1 to 4) have appeared through video conferencing.
(2.) This is an appeal from the Court of Senior Civil Judge and C.J.M, Chamrajnagar.
(3.) For the sake of convenience, the parties are referred to as per their ranking in the trial Court.