H. GURURAJ GUPTA Vs. N. SATYAKUMAR

JUDGEMENT

(1.) The first defendant in O.S. No. 171/2012 on the file of the Additional Civil Judge and JMFC, Gubbi [for short 'the Civil Court'] has filed this revision petition impugning the order dtd. 2/2/2019 whereby his application under Order VII, Rule 11[d] of the Code of Civil Procedure, 1908 [for short 'the CPC'] is rejected by the Civil Court.

(2.) The first respondent and his father, Sri R. Nanjaraja Shetty initially filed suit in O.S. No. 217/2000 on the file of the Civil Judge [Jr. Dn.,] and JMFC, Gubbi with the prayer as follows :

(3.) The present suit in O.S. No. 171/2012 is instituted in the year 2012 by the first respondent. The prayer in the present suit reads as follows :