REGENT COMPUTRONICS PVT. LTD.

R. F. Hudedavar Appellant

V/S

STATE OF KARNATAKA Respondents

Referred Judgements :-

SRI. B.NEELAKANT VS. MANAGING DIRECTOR,DHARWAD,HAVING GADAG AND UTTARA KANNADA DISTRICTS CO-OP MILK PRODUCERS SOCIETIES UNION LTD [REFERRED TO]
N GUNDAPPA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF KARNATAKA VS. N GUNDAPPA [REFERRED TO]
M RUNGANARASAIAH VS. STATE OF KARNATAKA [REFERRED TO]
SHANKAR VS. KARNATAKA LAND ARMY CORPORATION LIMITED CHINNASWAMY STADIUM BANGALORE [REFERRED TO]

JUDGEMENT

(1.) These writ petitions have been connected together, heard together and are disposed of by this common judgment.

(2.) In essence, these appeals assail the following:

(3.) Since, these petitions are concerned with three different petitioners, the facts of the case, as narrated in each of these writ petitions, are culled out as under:

Click here to view full judgment.

R. F. HUDEDAVAR Vs. STATE OF KARNATAKA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address