(1.) In this writ petition an order of the Land Tribunal passed on 12/2/1982 has been challenged.
(2.) This writ petition has been filed on 22/8/2014 i.e., after a period of 32 years.
(3.) In respect of the delay in filing this writ petition the petitioner has stated as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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