ANUSUYA W/O LATE B N NAGARAJ AND OTHERS Vs. THE MANAGER THE UNITED INDIA CO. LTD. DO-5, NO. 25, SHANKARANARAYANA BUILDING M G ROAD, BANGALORE-560001 AND A M NARAYANASWAMY S/O MUNEGOWDA

JUDGEMENT

(1.) THOUGH the matters had come up for admission, with the consent of both parties, it is taken for consideration on merits.

(2.) THE legal representatives of one B.N. Nagaraj and the legal representatives of one Huchahanumaiah preferred MVC No. 6053/2007 and MVC No. 6054/2007 on the file of the MACT, Bangalore. They seek compensation for the death of said B.N. Nagaraj and Huchahanumaiah respectively as the case arises out of the same accident.

(3.) THE 1st respondent -Insurance Company has filed objections denying the accident, called upon the claimants to prove the accident, impact, contend that the claim is exaggerated. Further, contend that the liability is strictly in accordance with the terms of policy. So, plead for dismissal of the claim application.