LAWS(KAR)-2011-12-93

YASHODHA W/O JAYARAM Vs. THE BRANCH MANAGER THE NATIONAL INSURANCE COMPANY LTD. P.B. NO. 112, 1ST FLOOR, SREE MANJUNATHA COMPLEX, BUS STOP ROAD, HASSAN 573201 AND C.R. MANJUNATHA S/O C.V. RATHUNATHA

Decided On December 12, 2011
Yashodha W/O Jayaram Appellant
V/S
The Branch Manager The National Insurance Company Ltd. P.B. No. 112, 1St Floor, Sree Manjunatha Complex, Bus Stop Road, Hassan 573201 And C.R. Manjunatha S/O C.V. Rathunatha Respondents

JUDGEMENT

(1.) NOTICE to R2 is dispensed with.

(2.) THIS appeal is by the claimant seeking for enhancement of compensation as against the award passed by the Presiding Officer, Fast Tract Court and Additional MACT, Hassan in MVC No. 883/2010 dated 06.04.2011.

(3.) TRIBUNAL has awarded the compensation of Rs. 1,08,000/ - on the following heads. <FRM>JUDGEMENT_1623_TLKAR0_2011.html</FRM>