CHRISTOPHER KARKADA Vs. CHURCH OF SOUTH INDIA MADRAS

Referred Judgements :-

PADMAVATHI AND ANOTHER VS. RAGHU TIPPANNA RUGE AND OTHERS [REFERRED TO]
THANTHI TRUST VS. INCOME TAX OFFICER [REFERRED TO]
RADHA KRISHNA AND OTHERS VS. LACHHMI NARAIN AND OTHERS [REFERRED TO]
DEOKI NANDAN VS. MARLIDHAR [REFERRED TO]
MAHANT RAM SAROOP DASJI VS. S P SAHI SPECIAL OFFICER IN CHARGE OF HINDU RELIGIOUS TRUSTS [REFERRED TO]
SAHEBZADA MOHAMMAD KAMGARH SHAH VS. JAGDISH CHANDRA DEO DHABAI DEB [REFERRED TO]
MAHANT SHRI SRINIVAS RAMANUJ DAS VS. SURAJNARAYAN DAS [REFERRED TO]
RAJENDER SINGH VS. SANTA SINGH [REFERRED TO]
SWAMI PARAMATMANAND SARASWATI VS. RAMJI TRIPATHI [REFERRED TO]
SYED ABDUL KHADER VS. RAMI REDDY [REFERRED TO]
R VENUGOPALA NAIDU VS. VENKATARAYULU NAIDU CHARITIES [REFERRED TO]
SURJIT SINGH VS. HARBANS SINGH [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
KULDIP CHAND VS. ADVOCATE GENERAL TO GOVERNMENT OF HIMACHAL PRASHAD [REFERRED TO]
THAYARAMMAL VS. KANAKAMMAL [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
STATE OF WEST BENGAL VS. LAKSHMI JANARDAN THAKUR [REFERRED TO]
A A GOPALAKRISHNAN VS. COCHIN DEWASWOM BOARD [REFERRED TO]
VIDYODAYA TRUST VS. MOHAN PRASAD R [REFERRED TO]
SULEMAN ISUBJI DADABHAI VS. NARANBHAI DAHYABHAI PATEL [REFERRED TO]
SUJIT PAL VS. PRABIR KUMAR SUN [REFERRED TO]
RAMABAI GOVIND VS. RAGHUNATH VASUDEO [REFERRED TO]
CHHATRA KUMARI DEVI VS. MOHAN BIKRAM SHAH [REFERRED TO]