S.J. MANJUNATH S/O S.V. JAYARUDRAPPA Vs. THE REGIONAL TRANSPORT AUTHORITY, BY ITS CHAIRMAN, THE SECRETARY THE REGIONAL TRANSPORT AUTHORITY, SRI M.R. SATHISH S/O M.C. RENUKACHARYA PROP. AMARESHWARA EXPRESS AND THE MANAGING DIRECTOR KARNATAKA STAT

JUDGEMENT

(1.) THIS petition is filed seeking to quash the order passed by the 1st Respondent in Sub. No. 104/05 -05 dated 15.5.2007 at Annexure -M and to quash the order passed by the Tribunal in R.P. No. 81O/07 dated 30.9.2009 at Annexure -ZB and for such other orders.

(2.) HEARD .

(3.) ACCORDING to the learned Counsel for the 3rdss Respondent, he is not operating on the route from Jagalur new bus stand to Chitradurga Circle to treat this as a overlapping instead it has to he treated as inter -section since the 3rd Respondent just crosses the Chitradurga Circle from one end to another to a distance of 200 mts.