SECTION OFFICER HESCOM LTD Vs. PARAWWA

Referred Judgements :-

D'SOUZA VS. RAMA RAO BY LR'S [REFERRED TO]
MANAGING DIRECTOR,KARNATAKA POWER CORPORATION LTD. VS. GEETHA AND OTHERS [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. GEETA SINHA AND OTHERS [REFERRED TO]
SMT. LALITHAMMA VS. R. KANNAN [REFERRED TO]
DHULABHAI ETC. VS. STATE OF MADHYA PRADESH AND ANOTHER [REFERRED TO]
BHAGAT SINGH VS. JASWANT SINGH [REFERRED TO]
PABBOJAN TEA CO LIMITED VS. DEPUTY COMMISSIONER LALCHIMPUR [REFERRED TO]
STATE OF WEST BENGAL VS. INDIAN IRON AND STEEL CO LIMITED [REFERRED TO]
VINOD KUMAR ARORA VS. SURJIT KAUR [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
JASUBEN WD O DEVCHANDBHAI N PARMAR VS. GUJARAT ELECTRICITY BOARD [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RATTU DEVI [REFERRED TO]
K SHIVALINGAIAH VS. B V CHANDRASHEKARA GOWDA [REFERRED TO]
S VIJAYALAKSHMI VS. BHASHKARACHAR [REFERRED TO]
BORAWWA MALLAPPA GUGGARI VS. KARNATAKA POWER TRANSMISSION CORPORATION LTD [REFERRED TO]
UNION OF INDIA VS. SATYABATI [REFERRED TO]
GURU NANAK EDUCATION TRUST REGD MODEL TOWN LUDHIANA VS. BALBIR SINGH [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
DEEN DAYAL VS. SANJEEV KUMAR [REFERRED TO]
VIMAL VS. MANSHARAM SHARMA [REFERRED TO]
NEPOLEON FERNANDES VS. UNION OF INDIA [REFERRED TO]