KRISHNAMURTHY BHATTA Vs. THE PROPRIETOR M/S BHAOIRATHI TRAVELS NO. 115, OUTER RING ROAD, VUAYA BANK COLONY DODDABANASAWADI BANGALORE 560043 AND THE BRANCH MANAGER, M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO LTD GROUND FLOOR, TGR TOWER I CROSS NEW

JUDGEMENT

(1.) MISC Cvl. No. 9463/2011 filed for condonation of delay of 69 days in preferring the appeal. is allowed. Delay is condoned subject to the condition that claimant would not be entitled for interest for the delay period on the enhanced amount of compensation.

(2.) THIS appeal is by the claimant seeking enhancement of compensation as against the award passed by the IV Additional Judge, Member MACT, Court of Small Causes, Bangalore is MVC No. 9197/2008 dated 04.09.2010.

(3.) HEARD ,