LAWS(KAR)-2011-8-137

R. SURESH, S/O RAMAIAH Vs. THE ORIENTAL INSURANCE CO. LTD., REPRESENTED BY ITS DEPUTY MANAGER AND PRASANNA KUMAR, S/O DEENADAYAL

Decided On August 19, 2011

R. Suresh, S/O Ramaiah Appellant

V/S

Oriental Insurance Co. Ltd., Represented By Its Deputy Manager And Prasanna Kumar, S/O Deenadayal Respondents

Referred Judgements :-

NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ANGAD KOL [REFERRED TO]
KUSUM LATA VS. SATBIR [REFERRED TO]

JUDGEMENT

(1.) There is a delay of 65 days in filing M.F.A. No. 3082/2010. Cause shown is accepted. Delay condoned.

(2.) Admit, heard both side.

(3.) Appeal and Cross-Objection arise out of the judgment and award in M.V.C. No. 6074/2007 dated 14.9.2009 on the file of M.A.C.T., Bangalore.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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