LAWS(KAR)-2011-7-193

T THIMMAIAH @ SANNATHIMMAIAH, S/O HUCHAPPA, HINDU Vs. THE GENERAL MANAGER, BMTC. TRANSPORT HOUSE, K H ROAD. SHANTHINAGAR, BANGALORE-50 027 AND THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., DO-IV, 19-19/1, II FLOOR, SOUTH END ROAD, BASAVAN

Decided On July 22, 2011
T Thimmaiah @ Sannathimmaiah, S/O Huchappa, Hindu Appellant
V/S
The General Manager, Bmtc. Transport House, K H Road. Shanthinagar, Bangalore -50 027 And The Branch Manager, United India Insurance Co. Ltd., Do -Iv, 19 -19/1, Ii Floor, South End Road, Basavan Respondents

JUDGEMENT

(1.) THE appellant/claimant in MVC No. 2328/2007 on the file of MACT at Bangalore, is before this Court, praying for enhancement of compensation.

(2.) INSPITE of service of notice on respondent No. 1, there is no representation.

(3.) PERUSED the LCR.