LAWS(KAR)-2011-7-246

M. HARISH SO. LATE MADE GOWSA AGED 40 YEARS R/AT: KAGGUNDI VILLAGE, RAVANDUR HOBLI PERIYAPATTANA TALUK-571107 Vs. KUM SINDHU D/O. K.T. RAMESH AGED ABOUT 7 YEARS AND CHI. SAGAR S/O. K.T. RAMESH AGED ABOUT 6 YEARS

Decided On July 20, 2011
M. Harish So. Late Made Gowsa Aged 40 Years R/At: Kaggundi Village, Ravandur Hobli Periyapattana Taluk -571107 Appellant
V/S
Kum Sindhu D/O. K.T. Ramesh Aged About 7 Years And Chi. Sagar S/O. K.T. Ramesh Aged About 6 Years Respondents

JUDGEMENT

(1.) THIS appeal it by the 2nd Defendant against the order of the Additional Senior Civil judge and JMFC, Hunsur, sitting at Perlyapatna, In O.S. No. 250/09 dated 6.12.2010.

(2.) FOR the sake of convenience, the parties are referred to in terms of their status before this trial Court.

(3.) AT the out set Learned Counsel for the Appellant submits that the Appellant is reported to have died on 12.22010 i.e., subsequent to the judgment rendered by the trial Court on 6.12.2010.