LAWS(KAR)-2011-2-150

NARAYANA BABU, S/O. NATARAJA Vs. RAMU, S/O. MANJUNATHA DRIVER, RAVINDRA P.R., S/O. P.K. RAGHU AND THE BRANCH MANAGER UNITED INSURANCE COMPANY LTD.

Decided On February 15, 2011

Narayana Babu, S/O. Nataraja Appellant

V/S

Ramu, S/O. Manjunatha Driver, Ravindra P.R., S/O. P.K. Raghu And The Branch Manager United Insurance Company Ltd. Respondents

JUDGEMENT

(1.) THIS is a claimant's appeal for enhancement of compensation.

(2.) I have heard Sri Pruthvi Wodeyar learned Counsel for claimant.

(3.) THE Tribunal has awarded compensation of Rs. 1.43.652/ - under following heads:

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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