LAWS(KAR)-2011-12-267

P A KUMAR S/O AMASE GOWDA Vs. THE MANAGER THE NEW INDIA ASSURANCE CO. LTD. CHANDAN COMPLEX HARSHAMAHAL ROAD HASSAN-573114 AND MANJE GOWDA S/O VAJREGOWDA

Decided On December 14, 2011

P A Kumar S/O Amase Gowda Appellant

V/S

Manager The New India Assurance Co. Ltd. Chandan Complex Harshamahal Road Hassan -573114 And Manje Gowda S/O Vajregowda Respondents

JUDGEMENT

(1.) NOTICE to respondent No. 1 it dispensed with.

(2.) THIS appeal is by the claimant seeking for enhancement of compensation as against the award passed by the Senior Civil Judge and JMFC, Holenarasipur in MVC No. 100/2009 on 12.11.2010.

(3.) HEARD .

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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