LAWS(KAR)-2011-2-168

NATIONAL INSURANCE CO. LTD. Vs. SRI. S. RAJGOPAL, S/O. SOMAPILLAI AND THE MANAGING DIRECTOR, ADARSHA PACKAGING PVT. LTD.

Decided On February 15, 2011

NATIONAL INSURANCE CO. LTD. Appellant

V/S

Sri. S. Rajgopal, S/O. Somapillai And The Managing Director, Adarsha Packaging Pvt. Ltd. Respondents

JUDGEMENT

(1.) BOTH these appeals are disposed of by this common judgment.

(2.) M .F.A. No. 7648/2005 is filed by the insurer and M.F.A. No. 3888/2005 is filed by the claimants.

(3.) THE claimant is in appeal seeking enhancement.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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