(1.) LEARNED Government Pleader is directed to take notice for the Respondents.
(2.) PETITIONERS are all policemen working in Karnataka State Reserve Police, According to them, their services were utilized in the Special Task Force (STF) constituted for the specific and sole purpose of nabbing the forest brigand Veerappan in Malle Mahadeshwara Hills in Chamarajanagar District.
(3.) SEVERAL contentions are urged in support of the reliefs sought during the course of arguments. Learned Government Pleader was directed to take notice and secure instructions.