(1.) THIS appeal is by the' claimant seeking enhancement of compensation awarded by the Tribunal.
(2.) HEARD the learned Counsel for the parties.
(3.) THE claimant has sustained the following injuries:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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