(1.) THESE petitions are filed seeking bail in Crime No. 66/2011 of Sulla Police station, Dakshin Kannada District registered on 29.04.2011 for the offence punishable under Section 302 r/w Sec 34 of IPC.
(2.) IT is the case of the prosecution 'that, when the complainant and the deceased were having evening walk at about 7.30 p.m., deceased was assaulted by some unknown person, on Ambadaka Road, near Krishna Ayurtheropy clink who suddenly came out of the bushes. The deceased fell down and thereafter, he was shifted to the hospital, where he was declared dead. During investigation these petitioner were arrested and were committed to custody.
(3.) HEARD Sri R.B. Deshpande, learned counsel for the petitioner and Sri Vijaykumar Majage, learned. HCGP for the State/Respondent in both the petitions.