LAWS(KAR)-2011-11-183

JAYAMMA, W/O NARAYANAPPA, SMT BHAGYAMMA, D/O NARAYANAPPA, W/O G N MAHALINGAIAH, SMT CHALUVAMMA W/O DASAPPA AND SRI DASAPPA, S/O OBALAIAH Vs. THE PROPRIETOR, M/S HARIHARAN LOGISTICS, OLD NO. 6, NEW NO. 11, 1ST FLOOR, POST OFFICE STREET, CHENNAI,

Decided On November 08, 2011
Jayamma, W/O Narayanappa, Smt Bhagyamma, D/O Narayanappa, W/O G N Mahalingaiah, Smt Chaluvamma W/O Dasappa And Sri Dasappa, S/O Obalaiah Appellant
V/S
Proprietor, M/S Hariharan Logistics Respondents

JUDGEMENT

(1.) NOTICE to R -1 is dispensed with. Delay of 28 days in preferring the appeal is condoned. Misc. Cvl. 13251/2010 is allowed.

(2.) THIS appeal is by the claimants seeking enhancement of compensation as against the award passed by the MACT, Small Causes Court No. 10, Bangalore in MVC No. 9490/2008.

(3.) HEARD .