LAWS(KAR)-2011-12-401

JAYAMMA W/O PUTTASWAMY Vs. MR LINGAIAH S/O CHIKKALINGAIAH JR. ASST. MESCOM RURAL SUB-DVN 2 MANDYA, CHIKKAPUTTEGOWDA S/O SIDDEGOWDA AND OTHERS

Decided On December 02, 2011
Jayamma W/O Puttaswamy Appellant
V/S
Mr Lingaiah S/O Chikkalingaiah Jr. Asst. Mescom Rural Sub -Dvn 2 Mandya, Chikkaputtegowda S/O Siddegowda And Others Respondents

JUDGEMENT

(1.) APPEAL is filed seeking enhancement of the compensation awarded by the MACT, Srirangapatna on 4.7.2011 in MVC 1659/2007.

(2.) CLAIMANT sustained accident injuries on 9.8.2007 due to the negligence of the rider, of motor cycle bearing No. KA 11 L 3393 on Mysore Bangalore road near Srirangapatna and suffered fracture of the right shoulder and left clavicle. The doctor has assessed the disability at 16% to the whole body.

(3.) HEARD the counsel representing the parties.