PUTTANNA Vs. SRI. MALLESHAPPA S/O BOMMANAIK MAJOR, R/A KIADB, KELAGOTE, CHITR ADURG A TOWN-77501 AND THE MANAGER THE ORIENTAL INSURANCE CO LTD. SRI SHARADA COMPLEX, OPP KSRTC BUS STAND CHITRADURGA-577501

JUDGEMENT

(1.) DELAY of 273 days in filing the appeal is condoned subject to the condition that appellant would not be entitled for interest for the delay period on the enhanced amount of compensation. I.A. 2/2011. is allowed.

(2.) THIS appeal is by the claimant seeking enhancement of compensation as against the award passed by the Civil Judge (Sr.Dn.) and Addl. MACT, Hiriyur in MVC No.258/2008.

(3.) HEARD .