LAWS(KAR)-2011-12-130

PUTTASWAMY S/O SRI. BOREGOWDA Vs. THE DIVISIONAL MANAGER ORIENTAL INS. CO. LTD., NO. 10. 213-217 NAGAPRABHA CHAMBERS, III MAIN, IV CROSS, CHAMARAJPET, BANGALORE-560018, SRI. K NARAYANAPPA S/O SRI. KEMPANNA

Decided On December 07, 2011

Puttaswamy S/O Sri. Boregowda Appellant

V/S

The Divisional Manager Oriental Ins. Co. Ltd., No. 10. 213 -217 Nagaprabha Chambers, Iii Main, Iv Cross, Chamarajpet, Bangalore -560018, Sri. K Narayanappa S/O Sri. Kempanna Respondents

JUDGEMENT

(1.) NOTICE to respondents 2 and 3 is dispensed with.

(2.) THIS appeal is by the claimant seeking enhancement of compensation as against the award passed by the MACT No. V, Small Causes Judge. Bangalore, in M.V.C. No. 957/2010.

(3.) HEARD .

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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