(1.) THE petitioner's grievance is over the order, dated 12.10.2004 (Annexure -D) cancelling the allotment of the site measuring 20 ft. x 30 ft. bearing No.255, Gnanabharathi I Block, (Valagerahalli), Bangalore.
(2.) HEARD the learned advocates, Sriyuths H.C. Sundaresh for the petitioner and Sri K. Krishna for the respondent.
(3.) THE notice of allotment, dated 21.2.2000 (Annexure -A) gives the petitioner only 90 days for the payment. The impugned order is in the cyclostyled form. Its perusal is not indicative of the issuance of the show cause notice. It appears to have been issued in a rote and mechanical manner.