SHIVAMMA, W/O. LATE MALLAIAH, SAGAR, S/O. LATE MALLAIAH, SWETHA, D/O. LATE MALLAIAH AND NAYANA, D/O. LATE MALLAIAH Vs. V. SUBRAMANYAM AND THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.

JUDGEMENT

(1.) THIS is a claimants appeal for enhancement of compensation

(2.) HEARD Sri M. Prakash, learned Counsel for claimant and Sri C. Shankar Reddy, learned Counsel for Insurance Company.

(3.) THE tribunal has awarded compensation of Rs. 4,76,000/ - under following heads: ...[VERNACULAR TEXT OMITTED]...