MASTER GARISH S/O ANAND SINCE MINOR REPTD. BY HIS FATHER AND NATURAL GUARDIAN SRI ANAND S/O BELURAIAH Vs. SRI RAMESH S/O VENKATA SWAMY AND THE REGIONAL MANAGER UNITED INDIA INSURANCE CO. LTD.

JUDGEMENT

(1.) THE Appellant is before this Court seeking enhancement of the compensation as against the sum awarded in MVC No.

(2.) , Heard the learned Counsel for the parties and perused the appeal papers.

(3.) THEREFORE , the claimant in all is entitled to the enhanced compensation of Rs. 30,000/ - with interest at the same rate as awarded by the Tribunal.